Cryogas Equipment Private Limited Vs Inox India Private Limited

Competition Commission Of India 8 Mar 2022 Case No. 08 of 2021 (2022) 03 CCI CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 08 of 2021

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Advocates

Vaibhav Gaggar, Kokila Kumar, Ketan Sarraf, Pankaj Bhatt, Nayan B. Pandya, Rajshekhar Rao, Anisha Chand, Soham Banerjee, Areeb Amanullah, Sudhir Sethi

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57
  • Copyright Act, 1957 - Section 15(2), 17(c), 55, 60, 63
  • General Regulations, 2009 - Regulation 35

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 03 CCI CK 0005
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
  • Advocates: Vaibhav Gaggar, Kokila Kumar, Ketan Sarraf, Pankaj Bhatt, Nayan B. Pandya, Rajshekhar Rao, Anisha Chand, Soham Banerjee, Areeb Amanullah, Sudhir Sethi
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57
  • Copyright Act, 1957 - Section 15(2), 17(c), 55, 60, 63
  • General Regulations, 2009 - Regulation 35
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.