JSW Paints Private Limited Vs Asian Paints Limited

Competition Commission Of India 8 Sep 2022 Case No. 36 Of 2019 & 17 Of 2021 (2022) 09 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 36 Of 2019 & 17 Of 2021

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Advocates

Gopal Jain, Vivek Agarwal, Aayushi Sharma, Divyansh Prasad, A.S. Sundaresan, Vaibhav Gaggar, Sumit Garg, Nipun Bansal, Ketan Sarraf, Akash Chatterjee, Kokila Kumar, Neeraj Kishan Kaul, Rajshekhar Rao, Harman Singh Sandhu, Nikita Dwivedi, Raveena Kumari Sethia, Ami Parikh, Sumit Midha

Final Decision

Disposed Of

Acts Referred
  • Competition Act, 2002 - Section 3(1), 3(4), 3(4)(b), 3(4)(d), 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 19(3), 19(4), 26(1), 26(2), 27, 57
  • Competition Commission of India (General) Regulations, 2009 - Regulation 27, 35

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 09 CCI CK 0001
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
  • Advocates: Gopal Jain, Vivek Agarwal, Aayushi Sharma, Divyansh Prasad, A.S. Sundaresan, Vaibhav Gaggar, Sumit Garg, Nipun Bansal, Ketan Sarraf, Akash Chatterjee, Kokila Kumar, Neeraj Kishan Kaul, Rajshekhar Rao, Harman Singh Sandhu, Nikita Dwivedi, Raveena Kumari Sethia, Ami Parikh, Sumit Midha
  • Result: Disposed Of
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3(1), 3(4), 3(4)(b), 3(4)(d), 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 19(3), 19(4), 26(1), 26(2), 27, 57
  • Competition Commission of India (General) Regulations, 2009 - Regulation 27, 35
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.