Anil Bansal Vs Indiabulls Housing Finance Limited. And Others

Competition Commission Of India 22 Jul 2024 Case No. 34 Of 2023 (2024) 07 CCI CK 0003
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 34 Of 2023

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Acts Referred
  • Competition Act, 2002 - Section 3(1), 3(2), 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 26(2), 33

Judgement Text

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Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 07 CCI CK 0003
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3(1), 3(2), 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 26(2), 33
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