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Winzo Games Private Limited Vs Google LLC & Others

Case No: Case No. 42 Of 2022

Date of Decision: Nov. 28, 2024

Acts Referred: Constitution of India, 1950 — Article 19(1)(g)#Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2A), 27, 33, 57

Hon'ble Judges: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Bench: Full Bench

Advocate: Abhisek Malhotra, Srishti Gupta, Atmaja Tripathi, Anukriti Trivedi, Nishtha Chaturvedi, Sajan Poovaya, Karan Singh Chandhiok, Avinash Amarnath, Rahul Rai, Shivanghi Sukumar, Raksha Agarwal, Palash Maheshwari, Tarun Donadi, Uday Bali, Aditi Gopalakrishnan, Arunima Chatterjee

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Judgement