ADGST (SM) Army Purchase Organisation Vs M/s Gokul Agro Resources Ltd

Competition Commission Of India 4 Feb 2025 Case No. 03 Of 2024 (2025) 02 CCI CK 0001
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 03 Of 2024

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Acts Referred
  • Competition Act, 2022 - Section 3, 3(3)(d), 19(1)(b), 26(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2025) 02 CCI CK 0001
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2022 - Section 3, 3(3)(d), 19(1)(b), 26(2)
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