XYZ Vs HP India Sales Private Limited & Others
Bench: Full Bench
Acts Referenced
Judgement Snapshot
Case Number
Case No. 26 Of 2024
Hon'ble Bench
Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
Acts Referred
- Competition Act, 2022 - Section 3, 19(1)(a), 26(2)
Judgement Text
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