ECE Industries Ltd Vs Kumar Metals Pvt. Ltd

National Company Law Tribunal New Delhi Bench 24 Feb 2020 Company Application No. CA (CAA) 15 (ND) Of 2020 (2020) 02 NCLT CK 0061
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Application No. CA (CAA) 15 (ND) Of 2020

Hon'ble Bench

Abni Ranjan Kumar Sinha, J; Kapal Kumar Vohra, Member (Technical)

Advocates

Rajeev K. Goel

Final Decision

Allowed

Acts Referred
  • National Company Law Tribunal Rules, 2016 - Rule 16(d)
  • Companies Act, 2013 - Section 133, 230, 230(2), 231, 232

Judgement Text

Translate:

Meetings of the Applicant Company,Quorum,

,No.,"% of total

value

Shareholders,25,25%

Secured Creditors,2,25%

Un-secured Creditors,25,25%

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Case Metadata
  • Ck Citation: (2020) 02 NCLT CK 0061
  • Coram: Abni Ranjan Kumar Sinha, J; Kapal Kumar Vohra, Member (Technical)
  • Bench: Division Bench
  • Advocates: Rajeev K. Goel
  • Result: Allowed
Referenced Acts & Sections
  • National Company Law Tribunal Rules, 2016 - Rule 16(d)
  • Companies Act, 2013 - Section 133, 230, 230(2), 231, 232
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