M/s Sara Sae Private Limited Vs

National Company Law Tribunal New Delhi Bench 24 Jan 2019 Company Petition No. 420/ND Of 2018 (2019) 01 NCLT CK 0038
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Petition No. 420/ND Of 2018

Hon'ble Bench

Ina Malhotara, J

Advocates

Divesh Goyal

Final Decision

Disposed Of

Acts Referred
  • Companies Act, 2013 - Section 96, 96(1), 99, 441

Judgement Text

Translate:

For,Amount (Rs.)

M/s Sara Sae Private Limited,"Rs. 1,50,000/-

Mr. Samir Dhawan,"Rs. 1,50,000/-

Mr. Sunlit Dhawan,"Rs. 1,50,000/-

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Case Metadata
  • Ck Citation: (2019) 01 NCLT CK 0038
  • Coram: Ina Malhotara, J
  • Bench: Single Bench
  • Advocates: Divesh Goyal
  • Result: Disposed Of
Referenced Acts & Sections
  • Companies Act, 2013 - Section 96, 96(1), 99, 441
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