Reliance Gen Insurance Co. Ltd. Vs Meena and Others

Delhi High Court 8 Feb 2012 MAC.App. 30 of 2011 (2012) 02 DEL CK 0523
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

MAC.App. 30 of 2011

Hon'ble Bench

G.P. Mittal, J

Advocates

Sameer Nandwani, for the Appellant; Pratap Singh, Advocate with Mr. Rupender Singh, Advocate for R-1 to R-4, Mr. Arun Yadav, Advocate for R-6, for the Respondent

Final Decision

Allowed

Judgement Text

Translate:

G. P. Mittal, J.@mdashThe present Appeal is allowed in terms of the judgment passed today in MAC.APP. 812/2010 titled ''Meena & Ors. v. Sube Singh & Ors''. For detailed order, please see the above mentioned judgment.

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Case Metadata
  • Ck Citation: (2012) 02 DEL CK 0523
  • Coram: G.P. Mittal, J
  • Bench: Single Bench
  • Advocates: Sameer Nandwani, for the Appellant; Pratap Singh, Advocate with Mr. Rupender Singh, Advocate for R-1 to R-4, Mr. Arun Yadav, Advocate for R-6, for the Respondent
  • Result: Allowed
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