Industrial And Commercial Bank Of China Limited Vs Hipad Technology India Pvt. Ltd

National Company Law Tribunal, Allahabad Bench 11 Aug 2021 IA NO.247/2021 IN CP NO. (1B)421/ALD/2019 (2021) 08 NCLT CK 0025
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

IA NO.247/2021 IN CP NO. (1B)421/ALD/2019

Hon'ble Bench

Rajesh Dayal Khare, Member, (J)

Advocates

Shivanshu Kumar

Final Decision

Disposed Of

Judgement Text

Translate:

Rajesh Dayal Khare, Member, (J)

LA NO.247/2021 IN CP NO.(IB)421/ALD/2019

1. The matter was taken up today through Video Conferencing.

2. Heard Sh. Shivanshu Kumar, Advocate for the Applicant/ RP through video conferencing, who has filed the present [A No.247/2021 in CP No.

(1B)421/ALD/2019 for correcting the order of this Court passed on 15.07.2021.

3. Necessary corrections have been made out. Accordingly, the present IA No.247/2021 stands disposed off.

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