1. Matter is taken up through Video Conferencing. Heard the parties present.
2. This Petition has been filed with a prayer to dismiss IA No.25 of 2020 and IA No.26 of 2020 filed by the Airport Authority of India for payment of
their outstanding dues against the North East Shuttles (P) Ltd.T hese two IAs were not entertained and disposed by this Bench on
07.04.2021 giving liberty to the Airport Authority of India to file proper Application before this Hon’ble Bench under the
appropriate Section of IBC, 2016 for their outstanding dues/unpaid dues from the Respondents North East Shuttles Pvt. Ltd.
3. Hence, this IA is disposed of as being infructuous.