ICP Investment (Mauritius) Ltd. Vs Umang-Noida Sez Pvt. Ltd. And Ors

National Company Law Tribunal Principal Bench, New Delhi 9 Sep 2021 19/241-242/PB/2019 (2021) 09 NCLT CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

19/241-242/PB/2019

Hon'ble Bench

Bhaskara Pantula Mohan, Member (J); Hemant Kumar Sarangi, Member (T)

Advocates

Vijay Nair

Final Decision

Disposed Of

Judgement Text

Translate:

IA(CA)-11/2021

Application is allowed. Main petition is disposed of as withdrawn. All the pending applications disposed of.

CP-19/241-242/PB/2019, IA(CA)-11/2021 and all other pending applications are disposed of.

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Case Metadata
  • Ck Citation: (2021) 09 NCLT CK 0007
  • Coram: Bhaskara Pantula Mohan, Member (J); Hemant Kumar Sarangi, Member (T)
  • Bench: Division Bench
  • Advocates: Vijay Nair
  • Result: Disposed Of
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