Green Agrevolution Pvt. Ltd. Vs Shreyas Sortex Industries Pvt. Ltd.

National Company Law Tribunal, Allahabad Bench Prayagraj 24 Aug 2022 MA No. 16/2022 IN CP (IB) No. 53/ALD/2022 (2022) 08 NCLT CK 0028
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

MA No. 16/2022 IN CP (IB) No. 53/ALD/2022

Hon'ble Bench

Harnam Singh Thakur, Member (J); Subrata Kumar Dash, Member (T)

Advocates

Akanksha Sisodia

Final Decision

Disposed Of

Judgement Text

Translate:

MA No.16/2022

Heard Ld. Counsel for the applicant.

The present application has been filed for urgent listing of CP (IB) No.53/ALD/2022 which is adjourned to 7th November, 2022.

Keeping in view of the facts and circumstances mentioned in the application, this application is allowed and next date of hearing is preponed to 13th

September, 2022 from 07th November, 2022.

Accordingly, MA No. 16/2022 is allowed and disposed of.

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Case Metadata
  • Ck Citation: (2022) 08 NCLT CK 0028
  • Coram: Harnam Singh Thakur, Member (J); Subrata Kumar Dash, Member (T)
  • Bench: Division Bench
  • Advocates: Akanksha Sisodia
  • Result: Disposed Of
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