IA No.311/2022
A date is requested by the learned counsel for the respondent for filing a counter to the application. The same be filed within three weeks by serving
an advance copy to the other side.
Let the matter be listed on 9th November, 2022 along with IA No.150/2022.
IA No.307/2022
The present application has been filed U/s 60(5) of the Code seeking direction of this Tribunal to direct the registry of this Tribunal to list the
accompanying Application bearing IA No.146/ALD/2022 in CP No.(IB)377/ALD/2019 for hearing on an urgent basis. The said matter is already
listed for 9th November, 2022.
So, registry is directed to list the matter higher on the board on the date fixed for hearing.
Accordingly, IA No.307/2022 is allowed and disposed of