New India Assurance Co. Ltd. Vs Amrik Parshad and Others

Delhi High Court 30 Mar 2012 MAC App. 726 of 2010 (2012) 03 DEL CK 0489
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

MAC App. 726 of 2010

Hon'ble Bench

G.P. Mittal, J

Advocates

Sameer Nandwani, for Mr. K.L. Nandwani, for the Appellant; S.K. Parashar, for the Respondent

Final Decision

Dismissed

Judgement Text

Translate:

G.P. Mittal, J.@mdashThe present Appeal is dismissed in terms of the judgment passed today in MAC APP.855/2010 titled ''Amrik Prasad v. Sunil Kumar & Ors.'' For detailed order, please see the above mentioned judgment.

From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More