Servi
ce Tax
Appe
al No.
of 2021","Claim
Period","Busine
ss
Auxiliar
y
Service","Cable
Operat
or
Service","commercial
Training or
Coaching
Service","Conv
ention
Servi
ce","Design
Service","Event
Manag
ement
Service","Health
&
Fitness
Service","Information
Technology
Service","Life
Insuranc
e Service","Mandap
keeper /
Restaura
nt
Service","Maintenan
c e and
Repair
Services","Renting
of
Immovab
le
Property
Service","Sponsorship
Service","Tour
Operat
or
Service","Works
Contract
Service",TOTAL
20211
/2021","Oct -
Dec
2010",,204,,,,"92,683","6,693",,"33,616","36,760",,,,,,"1,69,956
20212
/2021","Apr -
Jun
2010",,204,,,,"4,094","10,663",,"13,80,525",,,,,,,"13,95,486
20213
/2021","Jan -
Mar
2014",,,,,"61,800","1,18,860",,"26,049",,"8,169",,,,,"4,60,927","6,75,805
20214
/2021","Jul -
Sep
2010",,204,,,,"1,12,728","6,693",,,,,,,,,"1,19,625
20215
/2021","Jan -
Mar
2010",,204,,,,"4,338",,,,,"6,97,578","1,54,656",,"1,506",,"8,58,282
20216
/2021","Oct -
Dec
2009",,204,,"4,120",,"1,461",,"54,673",,,,,,,,"60,458
20217
/2021","Apr -
Jun
2016","2,940",,,,,,,,,"57,152",,,,,,"60,092
20218
/2021","Oct -
Dec
2016","15,224",,,,,"1,02,681",,,,"2,22,439",,,"29,000",,,"3,69,344
20219
/2021","Oct -
Dec
2015","11,172",,,,,,,,,"27,932",,,,,,"39,104
20220
/2021","Jul -
Sep
2016","10,500",,"18,705",,,,,,,"77,409",,,,,,"1,06,614
20221
/2021","Jan -
Mar
2015",,,,,,"2,35,31 3",,,,,,,,,"21,068","2,56,381
20222
/2021","Jul -
Sep
2014",,,,,,"90,968",,,,,,,,,"3,43,080","4,34,048
20223
/2021","Oct -
Dec
2014",,,,,,"3,57,494",,,,"2,01,529",,,,,"7,009","5,66,032
20224
/2021","Apr -
Jun
2014",,,,,,"1,15,538",,,,"8,542",,,,,"24,839","1,48,919
20225
/2021","Oct -
Dec
2013",,,,,,"1,26,272",,,,"14,980",,,,,,"1,41,252
20226
/2021","Apr -
Jun
2015",,,,,,"1,13,269",,,,"10,824",,,,,"4,744","1,28,837
TOTAL,,"39,836","1,020","18,705","4,120","6,1800","14,75,699","24,049","80,772","14,14,141","6,65,736","6,97,578","1,54,656","29,000","1,506","8,61,667","55,30,235
GARDEN MAINTENANCE - BUSINESS AUXILIARY SERVICE,,,,,,,,,,,,,,,,,
1,"Semco Electrical Pvt. Ltd Vs Commissioner of C. Ex., Pune 2010 (18) S.T.R 177 (Tri. -
Mumbai)",,,,,,,,,,,,,,,,
2,"Commissioner of C. Ex., Bangalore - II Vs Millipore India Pvt. Ltd. - 2012 (26) S.T.R.
514 (KAR.)",,,,,,,,,,,,,,,,
3,"Commissioner of C. Ex., & S.T., LTU, Chennai Vs Rane TRW Steering Systems Ltd.
2015 (39) S.T.R. 13 (Mad.)",,,,,,,,,,,,,,,,
4,"Lifelong Meditech Ltd. Vs Commissioner of C. Ex. & S.T., Gurgaon-II â€" 2016 (44)
S.T.R. 626 (Tri. - Chan.)",,,,,,,,,,,,,,,,
5,"Toyota Kirloskar Motor Pvt. Ltd. Vs Commr. of C. Ex., LTU, Bangalore - 2016 (46)
S.T.R. 69 (Tri. - Bang.)",,,,,,,,,,,,,,,,
6,"Orient Bell Limited Vs Commissioner of Central Excise, Noida - 2017 (52) S.T.R. 56 (Tri.
- All.)",,,,,,,,,,,,,,,,
7,"WIPRO Ltd. Vs Commissioner of C. Ex., Pondicherry â€" 2018 (10) G.S.T.L. 172 (Mad.)",,,,,,,,,,,,,,,,
CABLE OPERATOR SERVICE,,,,,,,,,,,,,,,,,
8,"Stock Holding Corpn. Of India Ltd. Vs. Commissioner of S.T., Mumbaiâ€" 2015 â€" 39
STR 664 (Tri. Mumbai)",,,,,,,,,,,,,,,,
COMMERCIAL TRAINING OR COACHING SERVICE,,,,,,,,,,,,,,,,,
9,"Gareware Polyster Ltd. Vs. Commissioner of C. Excise, Aurangabad â€" 2012 (26) STR
215 (Tri. Mumbai)",,,,,,,,,,,,,,,,
DESIGN SERVICES â€" (Decisions relating to Advertising relied upon),,,,,,,,,,,,,,,,,
10,"Agriculture Products Market Committee Vs. C.C.E., Vadodara-II â€" 2013 (30) S.T.R.
558 (Tri. â€" Ahmd.)",,,,,,,,,,,,,,,,
11,"Heartland Bangalore Transcription Ser. (P) Ltd. Vs. C.S.T., Bangaloreâ€" 2011 (21)
S.T.R. 430 (Tri. â€" Bang.)",,,,,,,,,,,,,,,,
CONVENTION / EVENT MANAGEMENT / MANDAP KEEPER SERVICES,,,,,,,,,,,,,,,,,
12,"Axis Bank Ltd. Vs Commissioner of Service Tax, Mumbai â€" 2017 (3) G.S.T.L. 427
(Tri. â€" Mumbai)",,,,,,,,,,,,,,,,
13,"Oceans Connect India Pvt. Ltd. Vs Commissioner of C. Ex., Pune-III - 2016 (46) S.T.R
858 (Tri. - Mumbai)",,,,,,,,,,,,,,,,
14,"Adobe Systems India Pvt. Ltd. Vs Commissioner of C. Ex. & S.I., Noida â€" 2015 (38
S.T.R. 998 (Tri. â€" Del.)",,,,,,,,,,,,,,,,
15,"Dboi Global Services Pvt. Ltd. Vs Commr. of Service Tax, Mumbai - 2017 (48) S.T.R.
157 (Tri. - Mumbai)",,,,,,,,,,,,,,,,
16,"Commissioner of C. Ex., Delhi & Delhi-III Vs Convergys India Services Pvt. Ltd - 201
(48) S.T.R. 173 (Tri. - Chan.)",,,,,,,,,,,,,,,,
17,"Commissioner of C. Ex. & S.T, Noida Vs Samsung India Electronics Pvt. Ltd. â€" 2017
(52) S.T.R. 497 (Tri. â€" All.)",,,,,,,,,,,,,,,,
18,"Yash Technologies Pvt Ltd Vs. Commissioner CGST, Indore â€" Final Order No.50943 /
2019 dated 23/07/2019",,,,,,,,,,,,,,,,
19,"Idea Cellular Ltd. Vs. Commissioner of C. Ex., Meerut-I â€" 2011 (22) S.T.R. 450 (Tri.
â€" Del.)",,,,,,,,,,,,,,,,
20,"Trimble Information Technologies India Pvt. Ltd. Vs Commissioner of GST & Central
Excise, Chennai - Final Order Nos. 41464-41466 / 2021",,,,,,,,,,,,,,,,
21,"Delphi Automotive Systems P. Ltd. Vs Commissioner of Customs C.E. & S.T., Noida-
2014 (36) S.T.R. 1089 (Tri. - Del.)",,,,,,,,,,,,,,,,
HEALTH AND FITNESS SERVICE,,,,,,,,,,,,,,,,,
22,"Commissioner of S.T., Chennai Vs. Ford Business Services Centre Pvt. Ltd. - 2015 â€
38 STR 700 (Tri. Chennai.)",,,,,,,,,,,,,,,,
23,"Dboi Global Services Pvt. Ltd. Vs Commr. of Service Tax, Mumbai - 2017 (48) S.T.R.
157 (Tri. - Mumbai) affirmed by Hon’ble Bombay H.C in 2019 (20) G.S.T.L. 351
(Bom.)",,,,,,,,,,,,,,,,
24,"Commissioner of Central Excise Vs. HCL Technologies - 2015 â€" 37 STR 716 (HC-
All.)",,,,,,,,,,,,,,,,
RENTING OF IMMOVABLE PROPERTY â€" CAR PARKING AREA,,,,,,,,,,,,,,,,,
25,"KPMG Vs. CCE, New Delhi (2014 (33) STR 96 (Tri.Delhi)",,,,,,,,,,,,,,,,
SPONSORSHIP SERVICE,,,,,,,,,,,,,,,,,
26,"HCL Technologies Ltd. Vs Commissioner of Central Excise, Noida â€" 2015 (40) S.T.R.
369 (Tri. â€" Del.).",,,,,,,,,,,,,,,,
TOUR OPERATOR SERVICE,,,,,,,,,,,,,,,,,
27,"CAD MACHM achinery Co. (P) Ltd.Vs. Commissioner of Central Excise, Ahmedabad
â€" 2013 (31) STR 333 (Tri. Ahmd.)",,,,,,,,,,,,,,,,
WORKS CONTRACT SERVICE (decisions relating to Repairs and Maintenance relied upon),,,,,,,,,,,,,,,,,
28,"General Manager, B.S.N.L. Vs Commissioner of C. Ex., Raipur - 2015 (39) S.T.R. 278
(Tri. - Del.)",,,,,,,,,,,,,,,,