Bare Acts

Showing 10301 - 10310 of 11113 acts
Type: State Acts
S Andhra Pradesh

Urban Development Authority (Hyderabad) Rules, 1977

Act 14028 2025
S Maharashtra

Urban Immovable Property Tax (Abolition) And Genral Tax(Increase Of Maximum Rate) Act, 1962

Act 21241 2025
S Maharashtra

Urban Immoveable Property Tax (Abolition) And General Tax (Increase Of Maximum Rate) Act, 1962

Act 21242 2025
S Jammu and Kashmir

Usurious Loans Act, 1977

Act 18087 2025
S Andhra Pradesh

Usurious Loans (Andhra Pradesh) Andhra Area Amendment Act, 1936

Act 14031 2025
S Andhra Pradesh

Usurious Loans (Andhra Pradesh Extension And Amendment) Act, 1961

Act 14030 2025
S Tamil Nadu

Usurious Loans (Madras Amendment) Act, 1936

Act 23488 2025
S Andhra Pradesh

Usury Laws Repeal (Andhra Pradesh Extension) Act, 1961

Act 14032 2025
S Uttar Pradesh

Uttar Pradesh Abolition Of Zare Chaharum Act, 1951

Act 23605 2025
S Uttar Pradesh

Uttar Pradesh Absorption Of Retrenched Employees Of Government Or Public Corporations In Government Service (Rescission Of Rules) Act, 2009

Act 23606 2025