S Uttar Pradesh Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2007 Act 23820 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Rules, 1973 Act 23822 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For Backward Classes) Act, 1989 Act 23823 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 1997 Act 23824 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2008 Act 23825 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2009 Act 23826 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2002 Act 23827 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Reservation For The Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2007 Act 23828 2025 View Download
S Uttar Pradesh Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2000 Act 23829 2025 View Download