Bare Acts

Showing 10531 - 10540 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2007

Act 23820 2025
S Uttar Pradesh

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Rules, 1973

Act 23822 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For Backward Classes) Act, 1989

Act 23823 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 1997

Act 23824 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2008

Act 23825 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2009

Act 23826 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2002

Act 23827 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Reservation For The Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2007

Act 23828 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Tribunal) Act, 1976

Act 23831 2025
S Uttar Pradesh

Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2000

Act 23829 2025