Bare Acts

Showing 10621 - 10630 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 1997

Act 23908 2025
S Uttar Pradesh

Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006

Act 23909 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane Cess (Validation) Act, 1961

Act 23917 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001

Act 23918 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane Laws (Amendment) Act, 2008

Act 23919 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1989

Act 23912 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 2006

Act 23913 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953

Act 23916 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006

Act 23914 2025
S Uttar Pradesh

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2008

Act 23915 2025