Bare Acts

Showing 10861 - 10870 of 11113 acts
Type: State Acts
S Bengal

West Bengal Council Of Higher Secondary Education Act, 1975

Act 15298 2025
S Bengal

West Bengal Criminal Law (Amendment) Act, 1964

Act 15299 2025
S Bengal

West Bengal Criminal Law Amendment (Special Courts) Act, 1949

Act 15300 2025
S Bengal

West Bengal Cruelty To Animals (Repeal Of Laws) Act, 1974

Act 15301 2025
S Bengal

West Bengal Dental Board Act, 1950

Act 15302 2025
S Bengal

West Bengal Dentists (Repealing) Act, 1951

Act 15303 2025
S Bengal

West Bengal Development Corporation Act, 1954

Act 15304 2025
S Bengal

West Bengal District Boards Act, 1947

Act 15305 2025
S Bengal

West Bengal District Planning Committee Act, 1994

Act 15306 2025
S Bengal

West Bengal Districts (Change Of Name Of Deputy Commissioners) Act, 1984

Act 15308 2025