Bare Acts

Showing 10891 - 10900 of 11113 acts
Type: State Acts
S Bengal

West Bengal Finance Commission (Miscellaneous Provisions) Act, 2011

Act 15328 2025
S Bengal

West Bengal Fire Services Act, 1950

Act 15331 2025
S Bengal

West Bengal Fire Services (Maintenance Of Discipline) Act, 1974

Act 15329 2025
S Bengal

West Bengal Fire Services (Maintenance Of Discipline) Repealing Act, 1978

Act 15330 2025
S Bengal

West Bengal Fisheries (Requisition And Acquisition) Act, 1965

Act 15332 2025
S Bengal

West Bengal Gambling And Prize Competitions Act, 1957

Act 15333 2025
S Bengal

West Bengal Government Land (Regulation Of Transfer) Act, 1993

Act 15334 2025
S Bengal

West Bengal Government Premises (Regulation Of Occupancy) Act, 1984

Act 15335 2025
S Bengal

West Bengal Government Premises (Tenancy Regulation) Act, 1976

Act 15336 2025
S Bengal

West Bengal Government Town Ships (Extension Of Civic Amenities) Act, 1975

Act 15337 2025