Bare Acts

Showing 11061 - 11070 of 11113 acts
Type: State Acts
S Bengal

West Bengal University Laws Amendment (No. 2) Act, 1976

Act 15496 2025
S Bengal

West Bengal University Laws Amendment (Repealing) Act, 1977

Act 15497 2025
S Bengal

West Bengal Utilisation Of Land For Production Of Food Crops Act, 1969

Act 15498 2025
S Bengal

West Bengal Vaccination Act, 1973

Act 15499 2025
S Bengal

West Bengal Valuation Board Act, 1978

Act 15504 2025
S Bengal

West Bengal Valuation Board (Amendment) Act, 2007

Act 15500 2025
S Bengal

West Bengal Valuation Board (Amendment) Act, 2009

Act 15501 2025
S Bengal

West Bengal Valuation Board (Registration Of Valuer-Surveyor) Rules, 1993

Act 15502 2025
S Bengal

West Bengal Valuation Board (Valuation Of Land And Buildings) Rules, 1984

Act 15503 2025
S Bengal

West Bengal Value Added Tax Act, 2003

Act 15506 2025