Bare Acts

Showing 11101 - 11110 of 11113 acts
Type: State Acts
S Punjab and Haryana

West Pakistan Validation Of Naib-Tehsildars And Naib-Tehsildar Candidates Selection Ordinance, 1962

Act 22287 2025
S Punjab and Haryana

Whipping Act, 1909

Act 22288 2025
S Uttar Pradesh

Wild Birds And Animals (Protection) Act, 1912

Act 23961 2025
S Assam

Wild Life (Protection) (Assam) Rules, 1980

Act 14791 2025
S Rajasthan

Wild Life (Protection) (Rajasthan) Rules, 1977

Act 22665 2025
S Gujarat

Wireman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17773 2025
S Punjab and Haryana

Women University Multan Act, 2010

Act 22289 2025
S Gujarat

Work Assistant (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17774 2025
S Gujarat

X-Ray Technician, (Class-Iii), (Panchayat Service) Recruitment Rules, 1998

Act 17775 2025
S Delhi

Yamuna Par Krishi Upaj Samiti, Shahdara Committee By-Laws, 1980

Act 16368 2025