Bare Acts

Showing 111 - 120 of 15363 acts
C Central

Air Corporations Act, 1953

Act 8774 2025
C Central

Air Corporations (Transfer Of Undertakings And Repeal) Act, 1994

Act 8773 2025
C Central

Aircraft (Amendment) Act, 2007

Act 8778 2025
C Central

Aircraft (Carriage Of Dangerous Goods) Rules, 2003

Act 8779 2025
C Central

Aircraft (Demolition Of Obstructions Caused By Buildings And Trees Etc.) Rules, 1994

Act 8780 2025
C Central

Air Craft (Public Health) Rules, 1954

Act 8775 2025
C Central

Aircraft Rules, 1937

Act 8782 2025
C Central

Air Force Rules, 1969

Act 8777 2025