Bare Acts

Showing 1211 - 1220 of 4250 acts
Type: Central Acts
C Central

Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000

Act 9913 2025
C Central

Depositories (Appeal To The Central Government) Rules, 1998

Act 9914 2025
C Central

Depositories (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005

Act 9915 2025
C Central

Deposit Scheme For Retiring Employees Of Public Sector Companies, 1991

Act 9911 2025
C Central

Deposit Scheme For Retiring Government Employees, 1989

Act 9912 2025
C Central

Deputy Director (Administration) Field Operations Division, National Sample Survey Organisation Recruitment, Rules, 1999

Act 9917 2025
C Central

Deputy Director, Industrial Safety And Health, Gujarat Industrial Safety And Health Service, Class-I, Recruitment Rules, 2007

Act 9918 2025
C Central

Designated Authority Under Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995

Act 9919 2025