Bare Acts

C Central

Election And Other Related Laws (Amendment) Act, 2003

Act 10041 2025

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C Central

Election Commission (Condition Of Service Of Election Commissions And Transaction Of Business) Act, 1991

Act 10042 2025

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C Central

Election Laws (Amendment) Act, 2003

Act 10043 2025

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C Central

Election Laws (Amendment) Act, 2016

Act 10044 2025

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C Central

Election Laws (Extension To Sikkim) Act, 1976

Act 10045 2025

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C Central

Election Laws Extension To Sikkim Act, 1976

Act 10046 2025

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C Central

Election Of A Vice-President Of A Cantonment Board Rules, 1924

Act 10047 2025

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C Central

Election Symbols (Reservation And Allotment) Order, 1968

Act 10048 2025

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C Central

Electrical Appliances (Quality Control) Order, 1987

Act 10049 2025

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C Central

Electrical Appliances (Quality Control) Order, 1988

Act 10050 2025

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