Bare Acts

Showing 1341 - 1350 of 11113 acts
Type: State Acts
S Assam

Assam Municipal (Amendment) Act, 1959

Act 14320 2025
S Assam

Assam Municipal (Amendment) Act, 1991

Act 14321 2025
S Assam

Assam Municipal (Amendment) Act, 1994

Act 14322 2025
S Assam

Assam Municipal (Amendment) Act, 2003

Act 14323 2025
S Assam

Assam Municipal (Amendment) Act, 2004

Act 14324 2025
S Assam

Assam Municipal (Amendment) Act, 2011

Act 14325 2025
S Assam

Assam Municipal (Amendment) Act, 2012

Act 14326 2025
S Assam

Assam Municipal (Duty On Transfers Of Property) Rules, 1962

Act 14327 2025
S Assam

Assam Municipality Disclosure Act, 2007

Act 14330 2025
S Assam

Assam Municipal (Validation Of Elections) Act, 1957

Act 14328 2025