Bare Acts

Showing 1381 - 1390 of 11113 acts
Type: State Acts
S Assam

Assam Panchayati Raj (Administrative) Rule, 1990

Act 14362 2025
S Assam

Assam Panchayati Raj (Amendment) Act, 1990

Act 14363 2025
S Assam

Assam Panchayati Raj (Amendment) Act, 1991

Act 14364 2025
S Assam

Assam Panchayati Raj (Amendment) Act, 1992

Act 14365 2025
S Assam

Assam Panchayati Raj (Fifth Amendment Act, 1977

Act 14366 2025
S Assam

Assam Panchayati Raj (Fourth Amendment) Act, 1976

Act 14367 2025
S Assam

Assam Panchayati Raj (Seventh Amendment) Act, 1983

Act 14368 2025
S Assam

Assam Panchayat (No. Ii) (Amendment) Act, 2002

Act 14359 2025
S Assam

Assam Panchayti Raj (Eighth Amendment) Act, 1983

Act 14369 2025
S Assam

Assam Parliamentary Secretaries (Appointment, Salaries, Allowances And Miscellaneous Provisions) Act, 2004

Act 14370 2025