Bare Acts

Showing 14881 - 14890 of 15363 acts
C Central

Warehoused Goods (Removal) Regulations, 1963

Act 12823 2025
C Central

Warehousing Corporations Act, 1962

Act 12828 2025
C Central

Warehousing Corporations (Amendment) Act, 2005

Act 12825 2025
C Central

Warehousing Corporations (Amendment) Act, 2015

Act 12826 2025
C Central

Warehousing Corporations (Supplementary) Act, 1965

Act 12827 2025
C Central

Warehousing Corportions (Supplementary) Act, 1965

Act 12829 2025
C Central

Warehousing (Development And Regulation) Act, 2007

Act 12824 2025
C Central

War Injuries (Compensation Insurance) Act, 1943

Act 12822 2025
S Karnataka

War Risks (Factories) Insurance (Repealing) Act, 1945

Act 19148 2025
C Central

Waste Lands (Claims) Act, 1863

Act 12830 2025