Bare Acts

Showing 14911 - 14920 of 15363 acts
S Bengal

West Bengal Acquisition And Settlement Of Homestead Land Act, 1969

Act 15152 2025
S Bengal

West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975

Act 15153 2025
S Bengal

West Bengal Acupuncture System Of Therapy Act, 1996

Act 15154 2025
S Bengal

West Bengal Additional Tax And One-Time Tax On Motor Vehicles Act, 1989

Act 15156 2025
S Bengal

West Bengal Additional Tax And One-Time Tax On Motor Vehicles (Amendment) Act, 2008

Act 15155 2025
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Amendment Rules, 2010

Act 15157 2025
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2007

Act 15158 2025
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009

Act 15159 2025
S Bengal

West Bengal Advertisement Tax Act, 1976

Act 15160 2025
S Bengal

West Bengal Advocates Welfare Corporation Act, 2012

Act 15161 2025