Bare Acts

Showing 15091 - 15100 of 15363 acts
S Bengal

West Bengal Fire Services Act, 1950

Act 15331 2025
S Bengal

West Bengal Fire Services (Maintenance Of Discipline) Act, 1974

Act 15329 2025
S Bengal

West Bengal Fire Services (Maintenance Of Discipline) Repealing Act, 1978

Act 15330 2025
S Bengal

West Bengal Fisheries (Requisition And Acquisition) Act, 1965

Act 15332 2025
S Bengal

West Bengal Gambling And Prize Competitions Act, 1957

Act 15333 2025
S Bengal

West Bengal Government Land (Regulation Of Transfer) Act, 1993

Act 15334 2025
S Bengal

West Bengal Government Premises (Regulation Of Occupancy) Act, 1984

Act 15335 2025
S Bengal

West Bengal Government Premises (Tenancy Regulation) Act, 1976

Act 15336 2025
S Bengal

West Bengal Government Town Ships (Extension Of Civic Amenities) Act, 1975

Act 15337 2025
S Bengal

West Bengal Gramdan (Repealing) Act, 1979

Act 15338 2025