Bare Acts

Showing 15351 - 15360 of 15363 acts
C Central

Workmens Compensation (Venue Of Proceedings) Rules, 1996

Act 12889 2025
C Central

Works Contract (Composition Scheme For Payment Of Service Tax) Rules, 2007

Act 12892 2025
C Central

Works Of Defence Act, 1903

Act 12893 2025
C Central

Works Of Licensees Rules, 2006

Act 12894 2025
C Central

Writ Proceedings Rules, 1977

Act 12895 2025
S Gujarat

X-Ray Technician, (Class-Iii), (Panchayat Service) Recruitment Rules, 1998

Act 17775 2025
S Delhi

Yamuna Par Krishi Upaj Samiti, Shahdara Committee By-Laws, 1980

Act 16368 2025
S Maharashtra

Yashwantrao Chavan Maharashtra Open University Act, 1989

Act 21245 2025
S Punjab and Haryana

Ymca University Of Science And Technology Faridabad Act, 2009

Act 22290 2025
C Central

Yoga Undertakings (Taking Over Of Management) Act, 1977

Act 12896 2025