Bare Acts

Showing 1681 - 1690 of 4250 acts
Type: Central Acts
C Central

Foodgrains (Licensing And Procurement) Order, 1952

Act 10384 2025
C Central

Foodgrains Movement Restrictions (Exemption Of Certified Seeds) Order, 1966

Act 10387 2025
C Central

Foodgrains Movement Restrictions (Exemption Of Seeds) Order, 1970

Act 10388 2025
C Central

Foodgrains Movement Restrictions (Exemption Of Seeds) Order, 1971

Act 10389 2025
C Central

Foodgrains Movement Restrictions (Exemption To Food Corporation Of India) Order, 1966

Act 10390 2025
C Central

Foodgrains (Prohibition Of Use In Manufacture Of Starch) Order, 1966

Act 10385 2025
C Central

Foodgrains (Prohibition Of Use In Manufacture Of Starch) Order, 1971

Act 10386 2025
C Central

Food Safety And Standards Act, 2006

Act 10382 2025
C Central

Food Safety And Standards (Amendment) Act, 2008

Act 10381 2025
C Central

Food Safety And Standards Rules, 2011

Act 10383 2025