Bare Acts

Showing 1731 - 1740 of 11113 acts
Type: State Acts
S Delhi

Bengal Land (Conditional Sales) Regulation, 1798

Act 16087 2025
S Bengal

Bengal Landholders Attendance Act, 1848

Act 14846 2025
S Bihar

Bengal Land-Holders Attendance Act, 1848

Act 15522 2025
S Bihar

Bengal Land Records Maintenance Act, 1895

Act 15521 2025
S Delhi

Bengal Land (Redemption And Foreclosure) Regulations, 1806

Act 16088 2025
S Bengal

Bengal Land-Revenue (Interest) Act, 1935

Act 14841 2025
S Bengal

Bengal Land Revenue Resumption Act, 1862

Act 14838 2025
S Bengal

Bengal Land-Revenue Resumption Act, 1862

Act 14842 2025
S Bengal

Bengal Land Revenue Sales Act, 1859

Act 14839 2025
S Bengal

Bengal Land Revenue Sales Act, 1868

Act 14840 2025