Bare Acts

Showing 1801 - 1810 of 11113 acts
Type: State Acts
S Madhya Pradesh

Bhopal Debt Redemption Act, 1955

Act 19531 2025
S Madhya Pradesh

Bhopal Gas Leak Disaster (Processing Of Claims) Amendment Act, 1992

Act 19532 2025
S Madhya Pradesh

Bhopal Gas Trasadi (Jangam Sampatti Ke Vikrayon Ka Shoonya Ghoshit Kiya Jana) Adhiniyam, 1985

Act 19533 2025
S Orissa

Bhubaneswar Municipal Council (Postponement Of Election And Validation) Act, 1990

Act 21253 2025
S Bengal

Bidhan Chandra Krishi Viswavidyalaya Act, 1974

Act 14890 2025
S Bengal

Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 1978

Act 14889 2025
S Bihar

Bihar Abolition Of Zamindaris Repealing Act, 1950

Act 15532 2025
S Bihar

Bihar Additional Commissioners (Appointment And Regulation Of Functions) Act, 1949

Act 15533 2025
S Bihar

Bihar Administrative Tribunal (Repeal) Act, 1990

Act 15534 2025
S Bihar

Bihar Agricultural And Rural Area Development Agency Act, 1978

Act 15535 2025