Bare Acts

Showing 1811 - 1820 of 4250 acts
Type: Central Acts
C Central

General Insurance Business (Nationalisation) Act, 1972

Act 10517 2025
C Central

General Insurance Business (Nationalisation) Amendment Act, 1985

Act 10518 2025
C Central

General Insurance Business (Nationalisation) Amendment Act, 2002

Act 10519 2025
C Central

General Insurance (Conduct, Discipline And Appeal) Rules, 1975

Act 10511 2025
C Central

General Insurance (Emergency Provisions) Act, 1971

Act 10512 2025
C Central

General Insurance (Employees) Pension Scheme, 1995

Act 10513 2025
C Central

General Insurance (Rationalisation And Revision Of Pay Scales And Other Conditions Of Service Of Supervisory, Clerical And Subordinate Staff) Scheme, 1974

Act 10514 2025
C Central

General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Development Staff) Scheme, 1976

Act 10515 2025
C Central

General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Officers) Scheme, 1975

Act 10516 2025
C Central

General Provident Fund (Central Services)Rules, 1960

Act 10520 2025