Bare Acts

Showing 181 - 190 of 4250 acts
Type: Central Acts
C Central

Appropriation (Railways) Vote On Account Act, 2006

Act 8893 2025
C Central

Appropriation (Railways) Vote On Account Act, 2008

Act 8894 2025
C Central

Arbitration Act, 1940

Act 8897 2025
C Central

Arbitration Act, 1996

Act 8898 2025
C Central

Arbitration And Conciliation Act, 1996

Act 8901 2025
C Central

Arbitration And Conciliation (Amendment) Act, 2015

Act 8899 2025
C Central

Arbitration And Conciliation (Amendment) Ordinance, 2015

Act 8900 2025
C Central

Arbitration (International Investment Disputes) Act, 1966

Act 8895 2025
C Central

Arbitration (Protocol And Convention) Act, 1937

Act 8896 2025
C Central

Archaeological Survey Of India (Lower Division Clerk Group C) Recruitment Rules, 1995

Act 8902 2025