Bare Acts

Showing 2111 - 2120 of 4250 acts
Type: Central Acts
C Central

Indian Wireless Telegraphs (Amateur Service) Rules, 1978

Act 10812 2025
C Central

India Security PressCurrency Note Press Chief Administrative Officer Group A Post Recruitment Rules, 1999

Act 10737 2025
C Central

India Security Press, Hospital (Group D Post) Recruitment Rules, 1997

Act 10736 2025
C Central

Indira Gandhi National Open University Act, 1985

Act 10813 2025
C Central

Indira Gandhi National Tribal University Act, 2007

Act 10814 2025
C Central

Indira Vikas Patra Rules, 1986

Act 10815 2025
C Central

Indoor Use Of Low Power Wireless Equipment In The Frequency Band 5 Ghz (Exemption From Licensing Requirement) Rules, 2005

Act 10827 2025
C Central

Indoor Use Of Wireless Lan (W-Lan) Equipment Using Bluetooth And Ieee802.11B Standard In 2.4 Ghz Band (Exemption From Licensing Requirement) Rules, 2003

Act 10828 2025
C Central

Indo Tibetan Border Police Force Act, 1992

Act 10816 2025
C Central

Indo-Tibetan Border Police Force, Armourer Cadre (Group C Posts) Recruitment Rules, 1999

Act 10821 2025