Bare Acts

C Central

Maharashtra Districts Courts Right To Information Rules, 2006

Act 11128 2025

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C Central

Maharashtra Electricity Regulatory Commission (Consumer Grievance Redressal Forum And Electricity Ombudsman) Regulations, 2006

Act 11129 2025

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C Central

Maharashtra Electricity Regulatory Commission(Specific Conditions Of Distribution Licence Applicable To Brihan Mumbai Electric Supply And Transport Undertaking Of Municipal Corporation Of Greater Mumbai)Regulations, 2007

Act 23999 2025

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C Central

Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

Act 11130 2025

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C Central

Mahendra Partab Singh Estates (Repeal) Act, 1960

Act 11131 2025

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C Central

Maintenance Of Internal Security (Repeal) Act, 1978

Act 11132 2025

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C Central

Maize (Temporary Use In Manufacture Of Starch) Order, 1970

Act 11133 2025

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C Central

Maize Zone (Movement Control) Order, 1966

Act 11134 2025

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C Central

Major Port Trusts (Adaptation Of Rules) Regulations, 1964

Act 11136 2025

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C Central

Major Port Trusts (Payment Of Fees And Allowances To Trustees) Rules, 1964

Act 11137 2025

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