Bare Acts

Showing 241 - 250 of 4250 acts
Type: Central Acts
C Central

Atomic Energy (Safe Disposal Of Radioactive Wastes) Rules, 1987

Act 8952 2025
C Central

Atomic Energy (Working Of The Mines, Minerals And Handling Of Prescribed Substance) Rules, 1984

Act 8953 2025
C Central

Auroville (Emergency Provisions) Act, 1980

Act 8955 2025
C Central

Auroville (Emergency Provisions) Repeal Act, 2001

Act 8956 2025
C Central

Auroville Foundation Act, 1988

Act 8957 2025
C Central

Auroville International Advisory Council Rules, 1981

Act 8958 2025
C Central

Authentication (Orders And Other Instruments) Rules, 2002

Act 8959 2025
C Central

Authoritative Texts (Central Laws) Act, 1973

Act 8960 2025
C Central

Authority For Advance Rulings (Customs, Central Excise And Service Tax) Procedure Regulations, 2005

Act 8961 2025
C Central

Authority For Advance Rulings (Group A And Group B) Recruitment Rules, 2000

Act 8962 2025