Bare Acts

Showing 261 - 270 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments (Enquiries And Appeals) Rules, 1987

Act 13151 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Framing Of Scheme To The Maths Rules, 1987

Act 13164 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Inspection Of Movable And Immovable Property Rules, 1987

Act 13165 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments(Jewels Or Other Valuables And Documents Maintenance) Rules, 1987

Act 13175 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Meeting Of Board Of Trustees Rules, 1987

Act 13166 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Money Lending Or Borrowing Rules, 1987

Act 13167 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Office Holders And Servants Punishment Rules, 1987

Act 13168 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Recovery Of Surcharge And Contribution Rules, 1987

Act 13169 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Registration Rules, 1987

Act 13170 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Renovation Committee Rules, 1987

Act 13171 2025