Bare Acts

Showing 2791 - 2800 of 11113 acts
Type: State Acts
S Chattishghar

Chhattisgarh Municipal Corporation (Amendment) Act, 2012

Act 15948 2025
S Chattishghar

Chhattisgarh Municipal Corporation (Sanshodhan) Act, 2009

Act 15949 2025
S Chattishghar

Chhattisgarh Municipalities (Amendment) Act, 2003

Act 15951 2025
S Chattishghar

Chhattisgarh Municipalities (Amendment) Act, 2004

Act 15952 2025
S Chattishghar

Chhattisgarh Municipalities (Amendment) Act, 2005

Act 15953 2025
S Chattishghar

Chhattisgarh Municipalities (Amendment) Act, 2012

Act 15954 2025
S Chattishghar

Chhattisgarh Municipalities (Sanshodhan) Act, 2009

Act 15955 2025
S Chattishghar

Chhattisgarh Municipal Revenue (Establishment Of Regulatory Commission) Act, 2011

Act 15950 2025
S Chattishghar

Chhattisgarh Nagar Tatha Gram Nivesh (Amendment) Act, 2010

Act 15956 2025
S Chattishghar

Chhattisgarh Nagar Tatha Gram Nivesh (Sanshodhan) Adhiniyam, 2004

Act 15957 2025