Bare Acts

Showing 3071 - 3080 of 4250 acts
Type: Central Acts
C Central

Payment Of Wages (Amendment) Act, 2005

Act 11755 2025
C Central

Payment Of Wages (Deductions For National Defence Fund And Defence Savings Schemes) Rules, 1963

Act 11756 2025
C Central

Payment Of Wages (Deductions For National Defence Fund And Savings Scheme) Rules, 1972

Act 11757 2025
C Central

Payment Of Wages (Manner Of Recovery Of Excess Deductions) Rules, 1966

Act 11758 2025
C Central

Payment Of Wages (Mines) Rules, 1956

Act 11759 2025
C Central

Payment Of Wages (Procedure) Application To Scheduled Employments Rules, 1962

Act 11760 2025
C Central

Payment Of Wages (Procedure) Rules, 1937

Act 11761 2025
C Central

Payment Of Wages (Railways) Rules, 1938

Act 11762 2025
C Central

Pension Fund Regulatory And Development Authority Act, 2013

Act 11764 2025