Bare Acts

Showing 3101 - 3110 of 4250 acts
Type: Central Acts
C Central

Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Rules, 1963

Act 11788 2025
C Central

Petroleum And Natual Gas Regulatory Board (Salary, Allowances And Other Conditions Of Service Of Secretary) Rules, 2006

Act 11789 2025
C Central

Petroleum And Natural Gas Regulatory Board Act, 2006

Act 11793 2025
C Central

Petroleum And Natural Gas Regulatory Board (Annual Report) Rules, 2006

Act 11790 2025
C Central

Petroleum And Natural Gas Regulatory Board (Payment Of Compensation) Rules, 2006

Act 11791 2025
C Central

Petroleum And Natural Gas Regulatory Board (Procedure For Appointment Of A Person Or Constitution Of An Authority For Conducting Inquiry Against Chairperson Or A Member) Rules, 2006

Act 24010 2025
C Central

Petroleum And Natural Gas Regulatory Board (Salaries, Allowances And Other Conditions Of Service Of Chairperson And Members) Rules, 2006

Act 11792 2025
C Central

Petroleum (Berar Extension) Repeal Act, 2002

Act 11781 2025
C Central

Petroleum Concession Rules, 1949

Act 11794 2025
C Central

Petroleum Pipelines (Acquisition Of Right Of User In Land) Amendment Act, 1977

Act 11795 2025