Bare Acts

Showing 3181 - 3190 of 4250 acts
Type: Central Acts
C Central

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Rules, 1996

Act 11864 2025
C Central

Presidency Magistrates (Court-Fees) Act, 1877

Act 11866 2025
C Central

Presidency Small Causes Courts Act, 1882

Act 11867 2025
C Central

Presidency Towns Insolvency Act, 1909

Act 11868 2025
C Central

President (Discharge Of Functions) Act, 1969

Act 11869 2025
C Central

Presidential And Vice-Presidential Elections Act, 1952

Act 11870 2025
C Central

Presidential And Vice-Presidential Elections Rules, 1974

Act 11871 2025
C Central

Presidents Emoluments And Pension Act, 1951

Act 11873 2025
C Central

Presidents Emoluments And Pension (Amendment) Act, 2008

Act 11872 2025
C Central

Presidents Pension Act, 1951

Act 11874 2025