Bare Acts

Showing 3211 - 3220 of 4250 acts
Type: Central Acts
C Central

Prevention Of Cruelty To Animals (Transport Of Animals On Foot) Rules, 2001

Act 11894 2025
C Central

Prevention Of Damage To Public Property Act, 1984

Act 11896 2025
C Central

Prevention Of Food Adulteration Act, 1954

Act 11899 2025
C Central

Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Act, 1972

Act 11897 2025
C Central

Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002

Act 11898 2025
C Central

Prevention Of Food Adulteration Rules, 1955

Act 11900 2025
C Central

Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988

Act 11901 2025
C Central

Prevention Of Insults To National Honour Act, 1971

Act 11904 2025
C Central

Prevention Of Insults To National Honour (Amendment) Act, 2003

Act 11902 2025
C Central

Prevention Of Insults To National Honour (Amendment) Act, 2005

Act 11903 2025