Bare Acts

Showing 3221 - 3230 of 11113 acts
Type: State Acts
S Delhi

Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

Act 16152 2025
S Delhi

Delhi Development Authority (Election Of Representatives Of Delhi Municipal Corporation) Rules, 1958

Act 16153 2025
S Delhi

Delhi Development Authority (Fixation Of Charges For Mixed Use And Commercial Use Of Premises) Regulations, 2006

Act 16154 2025
S Delhi

Delhi Development Authority (From Of Appeal) Rules, 1986

Act 16155 2025
S Delhi

Delhi Development Authority (Issue Of Debentures) Rules, 1977

Act 16156 2025
S Delhi

Delhi Development Authority (LevyCharges For Residential Plotted Development) Regulations, 2006

Act 16157 2025
S Delhi

Delhi Development Authority (Maintenance Of Current Account) Rules, 1959

Act 16158 2025
S Delhi

Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968

Act 16159 2025
S Delhi

Delhi Development Authority(Miscellaneous) Rules, 1959

Act 16173 2025
S Delhi

Delhi Development Authority (Powers And Duties Of Secretary And Chief Accounts Officer) Regulations, 1984

Act 16160 2025