Bare Acts

Showing 3281 - 3290 of 4250 acts
Type: Central Acts
C Central

Public Companies (Terms Of Issue Of Debentures And Of Raising Of Loans With Option To Convert Such Debentures Or Loans Into Shares) Rules, 1977

Act 11962 2025
C Central

Public Debt Act, 1944

Act 11963 2025
C Central

Public Distribution System (Control) Order, 2001

Act 11964 2025
C Central

Public Employment (Requirement As To Residence) Act, 1957

Act 11965 2025
C Central

Public Financial Institutions (Obligation As To Fidelity And Secrecy) Act, 1983

Act 11966 2025
C Central

Public Gambling Act, 1867

Act 11967 2025
C Central

Public Interest Disclosure (Protection Of Informers) Act, 2002

Act 11968 2025
C Central

Public Premises (Eviction Of Unauthorised Occupants) Act, 1958

Act 11969 2025
C Central

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

Act 11970 2025
C Central

Public Premises (Eviction Of Unauthorised Occupants) Amendments Act, 2015

Act 11971 2025