Bare Acts

Showing 3461 - 3470 of 11113 acts
Type: State Acts
S Delhi

East Punjab Tractor Cultivation (Recovery Of Charges) Act, 1949

Act 16301 2025
S Punjab and Haryana

East Punjab Urban Rent Restriction Act, 1949

Act 21631 2025
S Punjab and Haryana

East Punjab Urban Rent Restriction Act (Extension To Chandigarh) Act, 1974

Act 21630 2025
S Punjab and Haryana

East Punjab Utilization Of Lands Act, 1949

Act 21633 2025
S Punjab and Haryana

East Punjab Utilization Of Lands (Haryana Amendment) Act, 2014

Act 21632 2025
S Punjab and Haryana

East Punjab War Awards Act, 1948

Act 21634 2025
S Maharashtra

Edulabad And Warangaon Parganas Laws Act, 1866

Act 20265 2025
S Andhra Pradesh

Election Of Chairman Of The Board Of Trustees

Act 13877 2025
S Andhra Pradesh

Election Of The Chairman Of The Andhra Pradesh Medical Council Rules

Act 13878 2025
S Gujarat

Electrician (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16738 2025