Bare Acts

Showing 3631 - 3640 of 11113 acts
Type: State Acts
S Maharashtra

Goa Command Area Development Rules, 1999

Act 20315 2025
S Maharashtra

Goa Compulsory Elementary Education Act, 1995

Act 20316 2025
S Maharashtra

Goa Contingency Fund Act, 1988

Act 20318 2025
S Maharashtra

Goa Contingency Fund (Fourth Amendment) Act, 2015

Act 20317 2025
S Maharashtra

Goa Contingency Fund Rules, 2002

Act 20319 2025
S Maharashtra

Goa Co-Operative Societies Act, 2001

Act 20311 2025
S Maharashtra

Goa Co-Operative Societies (Amendment) Act, 2015

Act 20310 2025
S Maharashtra

Goa Co-Operative Societies Rules, 2003

Act 20312 2025
S Maharashtra

Goa, Daman And Diu (Abolition Of Proprietorship Of Lands In Diu) Act, 1971

Act 20438 2025
S Maharashtra

Goa, Daman And Diu (Absorbed Employees) Act, 1965

Act 20439 2025